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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1) in Rajasthan Sanskrit University Act, 1998

(1)The University shall, for the benefit of its teachers and employees, constitute a provident fund or a pension fund or formulate an insurance scheme in such manner and subject to such conditions as may be prescribed by the statutes.