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[Cites 0, Cited by 0] [Section 81(10)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(10)(b) in Delhi Motor Vehicles Rules, 1993

(b)The particulars of the agent black-listed shall be exhibited at conspicuous place and notified to all travel trade and other concerned organizations, foreign missions in India and Indian missions abroad, etc.