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State of Madhya Pradesh - Section

Section 7 in Rules Regulating the Conditions of Sale of Timber from Established Depots

7.

The Divisional Forest Officer may fix the minimum amount of each advance on the previous bid and after the amount so fixed from time to time in the course of bidding. In the event of any dispute arising out of the bids given, the bidding shall be immediately reopened at the last undisputed bid.