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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3)(c) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(c)The unreserved Constituencies and the reserved Constituencies meant for Scheduled Castes, Scheduled Tribes, Other Backward Classes and Women in the case of Apex Co-operative Societies, shall be organised in the following manner :