Section 17(11) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958
(11)[ The Adhyaksh may disallow such supplementary question as may not directly arise from the answer to a question or as may require notice.] [ Added by Notification No.. 288-B/IX-A-72-13/58, dared 26th June, 1959]
