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Bombay High Court

Raghuleela Mega Mall Premises Co-Op Soc ... vs Municipal Commissioner And 7 Ors on 11 March, 2019

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 460 OF 2019

 Raghuleela Mega Mall Premises Co-op Soc Ltd              ....Petitioner
            V/S
 Municipal Commissioner And 7 Ors                      ....Respondent

CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 11th March, 2019 P.C. :

Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 03/04/2019.
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