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[Cites 0, Cited by 0] [Section 56(8)] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(8)(b) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(b)If there is a problem or suggestion that requires immediate attention, the Chairperson of the Management Committee shall call for an emergency meeting of the Management Committee to discuss and take necessary action.