Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(ii) in The M.P. Civil Services (General Conditions of Services) Rules, 1961 (ii)persons who migrated to India from Pakistan after the 18th July, 1948 and have got themselves registered as citizens;
