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State of Bihar - Section

Section 12 in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008

12. Criteria for Dynamic ACP/Promotion.

- (i) Services of Doctors will be confirmed after satisfactory completion of a probation period of two years provided they have passed the prescribed departmental examination and obtained the necessary treasury training.
(ii)The Dynamic ACP/Promotion will be considered on the basis of the recommendation of a Departmental Promotion Committee. Departmental Promotion Committee will consider the following facts and circumstances while recommending the Dynamic ACP/Promotions:
(a)Satisfactory Character Roll.
(b)Vigilance clearance (from at least internal vigilance) will be mandatory.
(c)Other criteria as may be fixed for this purpose from time to time by the State Government (Personnel and Administrative Reforms Department).
(iii)Development Commissioner will be the Chairman of the Departmental Promotion Committee.
(iv)Reservation. - No separate reservation is required for dynamic ACP as by this mechanism the sanctioned post itself is elevated (in-situ promotion). For promotion against the need-based posts above the level of dynamic ACP, it will be obligatory to follow the prescribed reservation roster.