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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Para Medical Board Act, 2006

1. Short title, extent and commencement.

(1)This Act may be called the Andhra Pradesh Para Medical Board Act, 2006.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall be deemed to have come into force with effect from the 1st August, 2006.