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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(f) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(f)The application for renewal of certificate of registration as Insurance Web Aggregator shall be dealt with by the Authority in the manner as specified under Regulations 3 and 7.