Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 44 in Indian Companies Act, 1913 44. Effect of share warrant. A share warrant shall entitle the bearer there of to the share or stock therein specified, and the share or stock may be transferred by delivery of the warrant.
