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State of Jammu-Kashmir - Section

Section 18 in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

18. Removal of difficulties.

- If any difficulty arises in giving effect to the provisions of these regulations, the Commission may, by an order, make such provision, not being inconsistent with the Act and these regulations, which appears to the Commission to be necessary for removal of the difficulties.