Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Haji Mastan Ramjan Shaikh vs State Of Maharashtra on 27 March, 2024

Author: Madhav

Bench: Madhav

                                                                              Board Sr.No.:-21

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1033 OF 2024

 Haji Mastan Ramjan Shaikh                              ....APPLICANT
             V/S
 State Of Maharashtra                                ....RESPONDENT

Mr. Gautam Kanchanpurkar for Applicant. Ms. Veera Shinde, APP for State.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 27th March, 2024
 P.C. :

At the request of the learned APP, stand over to 17/04/2024 . Ad-interim/ Interim order, if any, to continue till then.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/03/2024 ::: Downloaded on - 29/03/2024 03:24:24 :::