Bombay High Court
Haji Mastan Ramjan Shaikh vs State Of Maharashtra on 27 March, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1033 OF 2024
Haji Mastan Ramjan Shaikh ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
Mr. Gautam Kanchanpurkar for Applicant. Ms. Veera Shinde, APP for State.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 27th March, 2024
P.C. :
At the request of the learned APP, stand over to 17/04/2024 . Ad-interim/ Interim order, if any, to continue till then.
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