Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(xxv) in Bihar State Journalist Insurance Scheme, 2014 (xxv)There should be a certificate of minimum 10(ten) paid daily news paper clients with circulation number or more than 25 (twenty five) thousand in case of feature / news agency.
