Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132(2)] [Section 132] [Entire Act] Union of India - Subsection Section 132(2)(b) in The Aircraft Rules, 1937 (b)ask the holder of the certificate to submit explanation in writing, within thirty days from the date of receipt of the show cause notice.