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State of West Bengal - Section

Section 49 in The West Bengal Panchayat Act, 1957

49. Delegation of functions of Anchal Panchayat to its Pradhan.

- An Anchal Panchayat may, at a meeting specially convened for the purpose, by a resolution delegate to its Pradhan such duties or powers of the Anchal Panchayat as it thinks fit, subject to the approval of the prescribed authority, and may at any time by a resolution withdraw or modify the same :Provided that when any power delegated to a Pradhan is withdrawn or modified, the Anchal Panchayat shall forthwith give intimation thereof to the prescribed authority.