[Cites 0, Cited by 0]
[Section 4]
[Entire Act]
State of Tamilnadu - Subsection
Section 4(3) in The Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988
| (a) | Licence for extraction or use of groundwater foragricultural purpose. | 50.00 |
| (b) | Licence for extraction or use of groundwater forother purposes - | |
| (i) using pumps with capacity not exceeding 5horse power. | 100.00 | |
| (ii) using pumps with capacity exceeding 5 horsepower but not exceeding 10 horse power. | 500.00 | |
| (iii) using pumps with capacity exceeding 10horse power. | 1,000.00 | |
| A licence for transport of groundwater by lorry,trailer or any other goods vehicle. | 1,000.00 |