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State of Uttar Pradesh - Section

Section 14 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

14. Determination of vacancies.

- The appointing Authority shall determine the number of vacancies to be filled during the course of the year of recruitment as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6 the vacancies in the posts, within the purview of the Commission shall be intimated to the Commission and the vacancies in other posts, to be filled by direct recruitment shall be notified to the Employment Exchange in accordance with the rules and orders for the time being in force.