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State of Kerala - Section

Section 14 in Nurses and Midwives Act, 1953

14. Meetings of the Council.

- The Council shall meet at such time and place and every meeting of the Council shall be summoned by such person and in such manner as may be prescribed by regulations;Provided that until such regulations are made, it shall be lawful for the President to summon a meeting of the Council at such time and place as he may deem expedient by letter addressed to each member.