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[Cites 0, Cited by 0] [Section 37T(1)] [Section 37T] [Entire Act]

State of Rajasthan - Subsection

Section 37T(1)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)ensure that no natural watercourse and/or water resources are obstructed due to any mining operation. Adequate measures shall be taken for protection of the older-streams, if any, emanating/passing through the mining lease, quarry licence or short term permit area during the course of mining operation;