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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 63(d) in Arunachal Pradesh Co-operative Societies Act, 1978

(d)guarantee the repayment of the principal of and payment of interest on loans and advance given by the Reserve Bank of India or the Industrial Finance Corporation of India or any other authority constituted under any law for the time being in force; or