Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(b) in The M.P. Trade Unions Regulations, 1961

(b)the officers and members visiting the undertaking for this purpose shall carry a letter of authority in Form N;