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[Cites 0, Cited by 0] [Section 45B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45B(3) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(3)FSA billed to retail categories to be made over to Bulk supplier by individual Distribution Companies and/or RESCOS as the case may be.