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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Daman and Diu - Subsection

Section 8(2) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(2)Before making any such order the Court shall inquire into the circumstances of the parent or other person liable to maintain him, and shall record evidence if any, in the presence of the parent or such other person, as, the case may be.