Section 8(1)(ii) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(ii)if the number of applications is more than the number of plots available for allotment to such category of persons, by draw of lots]:

Legal Document View