Gauhati High Court
Drone Kanta Das@ Duran Kr. Das vs The State Of Assam A on 23 November, 2023
Page No.# 1/1
GAHC010241692023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/3633/2023
DRONE KANTA DAS@ DURAN KR. DAS
S/O MAJEN CHANDRA DAS
VILL- BARBARI BENGGALI
P.S. CHABUA
DIST. DIBRUGARH, ASSAM
VERSUS
THE STATE OF ASSAM A
BEING P REP. BY THE LD. PP, GOVT OF ASSAM
Advocate for the Petitioner : MR. A R SHOME
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
Date : 23.11.2023 It is submitted by Mr. P Borthakur, learned Addl. PP that sections 409/465 IPC have already been added pursuant to order dated 27.10.2023 by the Court of the learned JMFC, Dibrugarh.
In that view of the matter, list the matter before the appropriate bench on 29.11.2023.
JUDGE Comparing Assistant