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[Cites 0, Cited by 0] [Section 81E] [Entire Act]

State of Kerala - Subsection

Section 81E(1) in Kerala Factories Rules, 1957

(1)This rule applies to reaction vessels and kettles, hereinafter referred to as reaction vessels which normally work a pressure not above the atmospheric pressure but in which there is likelihood of pressure being created above the atmospheric pressure due to reaction getting out of control or any other circumstances.