Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act] State of Karnataka - Subsection Section 41(1)(xiv) in Karnataka Janapada Vishwavidyalaya Act, 2011 (xiv)all other matters which by this Act or by the Statutes are to be or may be provided for by the Ordinance.