Supreme Court - Daily Orders
State Of W.B. vs Managing Committee Of Sevagram ... on 1 May, 2014
ìITEM NO.39 REGISTRAR COURT.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
Petition(s) for Special Leave to Appeal (Civil) No(s).19202/2013
STATE OF W.B. & ORS. Petitioner(s)
VERSUS
MANAGING COMMITTEE OF SEVAGRAM HG.SCHOOL Respondent(s)
(With prayer for interim relief and office report )
Date: 01/05/2014 This Petition was called on for hearing today.
For Petitioner(s) Mr.Saakaar Sardana,adv.
Mr. Anip Sachthey,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
File not received. List again on 4.07.2014.
(M.K.HANJURA) Registrar SB