Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of West Bengal - Section Section 15 in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005 15. Cognizance and trial of offence. - No prosecution for any offence under this Act shall be instituted except with the written consent of the State Level Authority.
