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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(1)(d) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(d)If any such report or information obtained in these regulations appears to the Commission to be insufficient or inadequate, the Commission or the Secretary or an Officer authorized for the purpose may give directions for further inquiry, report and furnishing of information;