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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(ii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(ii)the term of office of the newly constituted committees shall be the same as is applicable to the first market committee under sub-section (1) of section 13;