Bombay High Court
Directorate General Of Hydrocarbons vs The Official Liquidator And ... on 13 January, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
Digitally
signed by
GAURI AMIT
GAURI GAEKWAD
AMIT Date: 1/1 230-APP-416-2019.doc
GAEKWAD 2023.01.17
12:30:02
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO.416 OF 2019
IN
COMPANY APPLICATION NO.110 OF 2019
Directorate General of Hydrocarbons
(Ministry of Petroleum & Natural Gas) .....Appellant
Vs.
The Official Liquidator & Liquidator of
Hydrocarbon Development Co. Pvt. Ltd. & Ors. .....Respondents
----
Mr. Umesh Gupta i/b. Mr. J.B. Mishra for appellant.
Mr. Chandan Kumar, Official Liquidator present.
----
CORAM : K. R. SHRIRAM &
RAJESH S. PATIL, JJ.
DATED : 13th JANUARY 2023 P.C. :
1 We are informed Mr. Mishra is not available today as he is unwell.
2 Stand over to 19th January 2023.
(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad