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Bombay High Court

Directorate General Of Hydrocarbons vs The Official Liquidator And ... on 13 January, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

          Digitally
          signed by
          GAURI AMIT
GAURI     GAEKWAD
AMIT      Date:                                   1/1              230-APP-416-2019.doc
GAEKWAD   2023.01.17
          12:30:02
          +0530
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                      APPEAL NO.416 OF 2019
                                               IN
                                COMPANY APPLICATION NO.110 OF 2019
            Directorate General of Hydrocarbons
            (Ministry of Petroleum & Natural Gas)              .....Appellant
                     Vs.
            The Official Liquidator & Liquidator of
            Hydrocarbon Development Co. Pvt. Ltd. & Ors.       .....Respondents
                                                 ----
            Mr. Umesh Gupta i/b. Mr. J.B. Mishra for appellant.
            Mr. Chandan Kumar, Official Liquidator present.
                                                 ----
                                                  CORAM : K. R. SHRIRAM &
                                                            RAJESH S. PATIL, JJ.

DATED : 13th JANUARY 2023 P.C. :

1 We are informed Mr. Mishra is not available today as he is unwell.
2 Stand over to 19th January 2023.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad