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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(2) in The M.P. Cinemas (Regulation) Rules, 1972

(2)Every portion of the cinema devoted to the use or accommodation of the public and also outlets leading outside the cinema including the corridors shall be well and properly lighted during every performance and the same shall be lighted until the entire public have left the cinema after the performance is over.