Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jammu-Kashmir - Subsection Section 13(2) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018 (2)Officials of the departments involved in execution of works shall be bound to assist the monitoring group in discharge of its responsibilities under these rules.
