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Gauhati High Court

Oriental Insurance Company Ltd vs Miss Arunima Sharma And 2 Ors on 9 October, 2023

Author: Nani Tagia

Bench: Nani Tagia

                                                                     Page No.# 1/5

GAHC010241192019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3471/2019

            ORIENTAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27 ASAF ALI
            ROAD, NEW DELHI-110002, AND REGIONAL OFFICE AT GUWAHATI-7, REP.
            BY THE REGIONAL MANAGER



            VERSUS

            MISS ARUNIMA SHARMA AND 2 ORS
            D/O LT. RATNESWAR SHARMA, VILL. NOONMATI, GUWAHATI, DIST.
            KAMRUP(M),ASSAM

            2:RUPAM SHARMA
             S/O LT. RATNESWAR SHARMA
            VILL. NOONMATI
             GUWAHATI
             DIST. KAMRUP(M)
            ASSAM

            3:CHAMAK CHANDRA DEKA
             S/O LT. TABHU RAM DEKA
            VILL. P.M.O. OFFICE H.Q. FAC
             IAF UPPER SHILLONG
             P.S. UPPER SHILLONG
             DIST. MEGHALAYA
             (OWNER OF THE VEHICLE NO. ML-05/D/2793 TATA SUMO

Advocate for the Petitioner   : MR SISHIR DUTTA

Advocate for the Respondent : MR R S CHAUHAN (R1, R2)
                                                        Page No.# 2/5



Linked Case : I.A.(Civil)/3889/2019

ORIENTAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
A-25/27
ASAF ALI ROAD
NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7
REPRESENTED BY THE REGIONAL MANAGER


VERSUS

MISS ARUNIMA SHARMA AND 2 ORS
D/O LT. RATNESWAR SHARMA
VILL-NOONMATI
GUWAHATI
DIST-KAMRUP (M)
ASSAM

2:RUPAM SHARMA
S/O LT. RATNESWAR SHARMA
VILL-NOONMATI
 GUWAHATI
 DIST-KAMRUP (M)
ASSAM
 3:CHAMAK CHANDRA DEKA
S/O LT. TABHU RAM DEKA
VILL-P.M.O. OFFICE H.Q. FAC
 IAF UPPER SHILLONG
 P.S.-UPPER SHILLONG
 DIST-MEGHALAYA (OWNER OF THE VEHICLE NO. ML-05/D-2793-TATA
SUMO)
 ------------
Advocate for : MR SISHIR DUTTA
Advocate for : MR R S CHAUHAN (R1
 R2) appearing for MISS ARUNIMA SHARMA AND 2 ORS



Linked Case :

ORIENTAL INSURANCE COMPANY LIMITED



VERSUS
                                                              Page No.# 3/5


MISS ARUNIMA SHARMA AND 2 ORS



------------
Advocate for :
Advocate for : appearing for MISS ARUNIMA SHARMA AND 2 ORS



Linked Case : I.A.(Civil)/3447/2019

ORIENTAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
A-25/27
ASAF ALI ROAD
NEW DELHI- 110002
AND REGIONAL OFFICE AT GUWAHATI-7
REPRESENTED BY THE REGIONAL MANAGER.


VERSUS

MISS ARUNIMA SHARMA AND 2 ORS
D/O- LT. RATNESWAR SHARMA
VILL. NOONMATI
GUWAHATI
DIST- KAMRUP(M)
ASSAM.

2:RUPAM SHARMA
S/O- LT. RATNESWAR SHARMA
VILL. NOONMATI
 GUWAHATI
 DIST- KAMRUP(M)
ASSAM.
 3:CHAMAK CHANDRA DEKA
S/O- LT. TABHU RAM DEKA
VILL. P.M.O. OFFICE
 H.Q. FAC
 IAF UPPER SHILLONG
 P.S. UPPER SHILLONG
 DIST- MEGHALAYA ( OWNER OF THE VEHICLE NO. ML- 05/D-2793 (TATA
SUMO)).
 ------------
Advocate for : MR SISHIR DUTTA
Advocate for : MR R S CHAUHAN (R1
                                                              Page No.# 4/5

R2) appearing for MISS ARUNIMA SHARMA AND 2 ORS



Linked Case :

ORIENTAL INSURANCE COMPANY LTD



VERSUS

MISS ARUNIMA SHARMA AND 2 ORS



------------
Advocate for :
Advocate for : appearing for MISS ARUNIMA SHARMA AND 2 ORS



Linked Case :

ORIENTAL INSURANCE COMPANY LIMITED



VERSUS

MISS ARUNIMA SHARMA AND 2 ORS



------------
Advocate for :
Advocate for : appearing for MISS ARUNIMA SHARMA AND 2 ORS
                                                                                   Page No.# 5/5

                                    BEFORE
                        HONOURABLE MR. JUSTICE NANI TAGIA

                                           ORDER

Date : 09.10.2023 As prayed for, list all these matters after the ensuing Durga Puja break.

JUDGE Comparing Assistant