Gauhati High Court
Oriental Insurance Company Ltd vs Miss Arunima Sharma And 2 Ors on 9 October, 2023
Author: Nani Tagia
Bench: Nani Tagia
Page No.# 1/5
GAHC010241192019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3471/2019
ORIENTAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27 ASAF ALI
ROAD, NEW DELHI-110002, AND REGIONAL OFFICE AT GUWAHATI-7, REP.
BY THE REGIONAL MANAGER
VERSUS
MISS ARUNIMA SHARMA AND 2 ORS
D/O LT. RATNESWAR SHARMA, VILL. NOONMATI, GUWAHATI, DIST.
KAMRUP(M),ASSAM
2:RUPAM SHARMA
S/O LT. RATNESWAR SHARMA
VILL. NOONMATI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
3:CHAMAK CHANDRA DEKA
S/O LT. TABHU RAM DEKA
VILL. P.M.O. OFFICE H.Q. FAC
IAF UPPER SHILLONG
P.S. UPPER SHILLONG
DIST. MEGHALAYA
(OWNER OF THE VEHICLE NO. ML-05/D/2793 TATA SUMO
Advocate for the Petitioner : MR SISHIR DUTTA
Advocate for the Respondent : MR R S CHAUHAN (R1, R2)
Page No.# 2/5
Linked Case : I.A.(Civil)/3889/2019
ORIENTAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
A-25/27
ASAF ALI ROAD
NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7
REPRESENTED BY THE REGIONAL MANAGER
VERSUS
MISS ARUNIMA SHARMA AND 2 ORS
D/O LT. RATNESWAR SHARMA
VILL-NOONMATI
GUWAHATI
DIST-KAMRUP (M)
ASSAM
2:RUPAM SHARMA
S/O LT. RATNESWAR SHARMA
VILL-NOONMATI
GUWAHATI
DIST-KAMRUP (M)
ASSAM
3:CHAMAK CHANDRA DEKA
S/O LT. TABHU RAM DEKA
VILL-P.M.O. OFFICE H.Q. FAC
IAF UPPER SHILLONG
P.S.-UPPER SHILLONG
DIST-MEGHALAYA (OWNER OF THE VEHICLE NO. ML-05/D-2793-TATA
SUMO)
------------
Advocate for : MR SISHIR DUTTA
Advocate for : MR R S CHAUHAN (R1
R2) appearing for MISS ARUNIMA SHARMA AND 2 ORS
Linked Case :
ORIENTAL INSURANCE COMPANY LIMITED
VERSUS
Page No.# 3/5
MISS ARUNIMA SHARMA AND 2 ORS
------------
Advocate for :
Advocate for : appearing for MISS ARUNIMA SHARMA AND 2 ORS
Linked Case : I.A.(Civil)/3447/2019
ORIENTAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
A-25/27
ASAF ALI ROAD
NEW DELHI- 110002
AND REGIONAL OFFICE AT GUWAHATI-7
REPRESENTED BY THE REGIONAL MANAGER.
VERSUS
MISS ARUNIMA SHARMA AND 2 ORS
D/O- LT. RATNESWAR SHARMA
VILL. NOONMATI
GUWAHATI
DIST- KAMRUP(M)
ASSAM.
2:RUPAM SHARMA
S/O- LT. RATNESWAR SHARMA
VILL. NOONMATI
GUWAHATI
DIST- KAMRUP(M)
ASSAM.
3:CHAMAK CHANDRA DEKA
S/O- LT. TABHU RAM DEKA
VILL. P.M.O. OFFICE
H.Q. FAC
IAF UPPER SHILLONG
P.S. UPPER SHILLONG
DIST- MEGHALAYA ( OWNER OF THE VEHICLE NO. ML- 05/D-2793 (TATA
SUMO)).
------------
Advocate for : MR SISHIR DUTTA
Advocate for : MR R S CHAUHAN (R1
Page No.# 4/5
R2) appearing for MISS ARUNIMA SHARMA AND 2 ORS
Linked Case :
ORIENTAL INSURANCE COMPANY LTD
VERSUS
MISS ARUNIMA SHARMA AND 2 ORS
------------
Advocate for :
Advocate for : appearing for MISS ARUNIMA SHARMA AND 2 ORS
Linked Case :
ORIENTAL INSURANCE COMPANY LIMITED
VERSUS
MISS ARUNIMA SHARMA AND 2 ORS
------------
Advocate for :
Advocate for : appearing for MISS ARUNIMA SHARMA AND 2 ORS
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date : 09.10.2023 As prayed for, list all these matters after the ensuing Durga Puja break.
JUDGE Comparing Assistant