Section 10(2) in The Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003
(2)The officer of the Force shall forward the report prepared under sub-rule (2) of rule 7 to the [* * *] [ Certain words omitted by G.S.R. 540(E), dated 9-8-2007 (w.e.f. 9-8-2007).] Divisional Security Commissioner of the Force.
