Punjab-Haryana High Court
Mandeep Singh vs State Of Punjab And Another on 18 July, 2024
Author: Sandeep Moudgil
Bench: Sandeep Moudgil
Neutral Citation No:=2024:PHHC:087578
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CRM-M-20532-2022 (O&M)
DECIDED ON: 18.07.2024
MANDEEP SINGH
.....PETITIONER
VERSUS
STATE OF PUNJAB AND ANOTHER
.....RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL. Present: Mr. Mohit Jaggi, Advocate for the petitioner.
Mr. J.S. Guru, AAG, Punjab.
Mr. Anmol Puri, Advocate for the complainant.
SANDEEP MOUDGIL. J.
For a detailed order, see order of the even date passed in CRM-M-44097-2022 titled as Lakhi @ Lakhwinder Singh Vs. State of Punjab.
18.07.2024 (SANDEEP MOUDGIL)
sham JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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