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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2)(c) in The U.P. Boiler Rules, 1969

(c)an inspection at any time for the purpose of ascertaining if the boiler is being operated in conformity with the provisions of the Act and Rules framed thereunder.