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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(ii) in Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997

(ii)All petty offences shall be tried in a summary way as per the procedure laid down in section 260 of the Code.