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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Sikkim - Subsection

Section 55(1) in Sikkim Co-Operative Societies Act, 1955

(1)The Registrar shall audit or 'cause to be audited by some person' authorised by him by general or special order in writing in this behalf the 'account of every registered, society and society under liquidation once at least in every year.