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Bombay High Court

Godavari Marathwada Irrigation ... vs Gawlanbai Balaji Kendre And Anr on 21 January, 2020

Author: K.K. Sonawane

Bench: K.K. Sonawane

                                     {1}
                                                                      940 sr.no..odt

              IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                         BENCH AT AURANGABAD


              940 FIRST APPEAL NO.4231 OF 2017
 WITH FA/4229/2017 WITH FA/4230/2017 WITH FA/4232/2017 WITH
   FA/4233/2017 WITH FA/4234/2017 WITH FA/4235/2017 WITH
      FA/4236/2017 WITH FA/4237/2017 WITH FA/4238/2017

GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
                LTD. THR EXECUTIVE ENGINEE
                          VERSUS
                  GOVIND SHIVAJI KENDRE
                             ...
            Advocate for Appellant : Mr. P. P. More
           AGP for Respondents: Mr. S.P. Deshmukh




                                       CORAM : K.K. SONAWANE, J.

DATE : 21st JANUARY, 2020. PER COURT:

Stand over to 28th January, 2020.
Meanwhile, learned counsel for Acquiring Body to take steps for bringing Lrs of deceased respondents on record in FA Nos. 4232 of 2017, 4233 of 2017, 4234 of 2017 and 4238 of 2017, till next date.
[K.K. SONAWANE] JUDGE.
Grt/-.
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