Bombay High Court
Godavari Marathwada Irrigation ... vs Gawlanbai Balaji Kendre And Anr on 21 January, 2020
Author: K.K. Sonawane
Bench: K.K. Sonawane
{1}
940 sr.no..odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
940 FIRST APPEAL NO.4231 OF 2017
WITH FA/4229/2017 WITH FA/4230/2017 WITH FA/4232/2017 WITH
FA/4233/2017 WITH FA/4234/2017 WITH FA/4235/2017 WITH
FA/4236/2017 WITH FA/4237/2017 WITH FA/4238/2017
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
LTD. THR EXECUTIVE ENGINEE
VERSUS
GOVIND SHIVAJI KENDRE
...
Advocate for Appellant : Mr. P. P. More
AGP for Respondents: Mr. S.P. Deshmukh
CORAM : K.K. SONAWANE, J.
DATE : 21st JANUARY, 2020. PER COURT:
Stand over to 28th January, 2020.
Meanwhile, learned counsel for Acquiring Body to take steps for bringing Lrs of deceased respondents on record in FA Nos. 4232 of 2017, 4233 of 2017, 4234 of 2017 and 4238 of 2017, till next date.
[K.K. SONAWANE] JUDGE.
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