Section 26 in Jammu and Kashmir Forest (Protection) Force Rules, 2012
26. Execution of agreement Every person shall
(1) at the time of his joining the initial training course, execute an agreement in the format specified in ScheduleIV;(2)on appointment as a member of the Force, make solemn affirmation in the form specified in ScheduleV;(3)every member of the Force shall receive a certificate in the form specified in ScheduleVI, under section 5(1) of the Act.
