Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(c) in The Orissa Boilers Rules, 1970 (c)"Chief Inspector", "Deputy Chief Inspector", "Inspector", "Inspecting Authority", "Inspecting Officer", "Owner" "Competent Authority" and "prescribed" shall have the respective meanings assigned to them in the Act and the regulations;
