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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Bihar - Subsection

Section 102(f) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(f)building workers do not cut wires of pre-stressed concrete girders or concrete beams under tension before such concrete used for such girders or beams is sufficiently hardened.