Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Uttarakhand - Subsection Section 149(a) in Uttarakhand Panchayati Raj Act, 2016 (a)by giving or tendering the notice or sending it by post, to the owner or occupier, of if there be more owners or occupiers than one, to anyone of them, or
