Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Chattisgarh - Subsection Section 14(12) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005 (12)the Chairman shall be provided with one Car alongwith one Driver, Telephones with STD facility in office and at his residence.
