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Supreme Court - Daily Orders

Commissioner Of Customs Bangalore vs M/S. Adani Enterprises Ltd. on 18 March, 2016

Bench: Dipak Misra, Shiva Kirti Singh

      ITEM NO.32                                   COURT NO.4                     SECTION III

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

                                     Civil Appeal Diary No(s).            6044/2016

      COMMISSIONER OF CUSTOMS BANGALORE                                               Appellant(s)

                                                             VERSUS

      M/S. ADANI EXPORTS LTD. AND ANR.                                                Respondent(s)


      (with appln. (s) for condonation of delay in filing appeal and
      office report)


      Date : 18/03/2016 This appeal was called on for hearing today.

      CORAM :                 HON'BLE MR. JUSTICE DIPAK MISRA
                              HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

      For Appellant(s)                     Mr.   N.K. Kaul, ASG
                                           Ms.   Nisha Bagchi, Adv.
                                           Mr.   Nitesh D., Adv.
                                           Mr.   S. Lodha, Adv.
                                           Ms.   Hansa Kaul, Adv.
                                           Mr.   B. Krishna Prasad, AOR

      For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Admit.

As Mr. Alok Yadav, entered appearance on behalf of the contesting respondents, no further notice need be issued.

Learned counsel for the respondent may file the counter affidavit within eight weeks.

Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.03.19

(Gulshan Kumar Arora) (H.S. Parasher) 12:31:17 IST Reason:

Court Master Court Master