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State of Maharashtra - Section

Section 124 in Maharashtra Factories Rules, 1963

124. Maintenance of Inspection book.

(1)The Manager of every factory shall maintain a bound Inspection Book in Form 31 of the size 35cms x 20 cms. and shall produce if when so required by the Inspector or Certifying Surgeon.
(2)The Inspection Book shall contain at least 180 pages. Every third page thereof shall be consecutively numbered and the other two numbered pages between each two consecutively numbered pages shall have a vertical perforated straight line on the margin side at a margin of 2.54 cm.
(3)In case of the Inspection Book containing remarks passed by the Inspector or Certifying Surgeon is lost, the manager of the factory shall forthwith report in writing the loss of the Inspection Book to the Inspector in charge of the area and immediately maintain a new Inspection Book.The Manager shall obtain as early as possible copies of all available remarks from the Factory Inspection Office concerned, on payment of necessary typing charges.